Gauhati High Court
The Commissioner Of Income Tax Tds Ner vs M/S Bharati Hexacom Limited on 7 February, 2019
Bench: Ajjikuttira Somaiah Bopanna, Arup Kumar Goswami
Page No.# 1/3
GAHC010016642017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : ITA 150/2017
1:THE COMMISSIONER OF INCOME TAX TDS NER
TDS, NER, G.S. ROAD, GUWAHATI 781005
VERSUS
1:M/S BHARATI HEXACOM LIMITED
MODRINA MANSION, LAITUMKHRAH MAIN ROAD, SHILLONG 793003
Advocate for the Petitioner : MR.R S MISHRA
Advocate for the Respondent : MS.M GOSWAMI
Linked Case : ITA 177/2017
1:THE COMMISSIONER OF INCOME TAX TDS NER
G.S. ROAD
GUWAHATI 781005
VERSUS
1:M/S BHARATI HEXACOM LIMITED
MODRINA MANSION
LAITUMKHRAH MAIN ROAD
SHILLONG 793003
Advocate for the Petitioner : MR.S SARMA
Advocate for the Respondent : MRN NEOG
Linked Case : ITA 179/2017
Page No.# 2/3
1:THE COMMISSIONER OF INCOME TAX TDS NER
G.S. ROAD
GUWAHATI 781005
VERSUS
1:M/S BHARATI HEXACOM LIMITED
MODRINA MANSION
LAITUMKHRAH MAIN ROAD
SHILLONG 793003
Advocate for the Petitioner : MR.S SARMA
Advocate for the Respondent : MS.M GOSWAMI
Linked Case : ITA 178/2017
1:THE COMMISSIONER OF INCOME TAX TDS NER
G.S. ROAD
GUWAHATI 781005
VERSUS
1:M/S BHARATI HEXACOM LIMITED
MODRINA MANSION
LAITUMKHRAH MAIN ROAD
SHILLONG 793003
Advocate for the Petitioner : MR.S SHARMA
Advocate for the Respondent : MR.S BHARALI
BEFORE
HON'BLE THE CHIEF JUSTICE MR. AJJIKUTTIRA SOMAIAH BOPANNA
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
07.02.2019 [A.S. Bopanna, CJ] The learned counsel for the parties submit that the matter pending before the Hon'ble Supreme Court is yet to be disposed of.
In that view, these appeals are adjourned.
Page No.# 3/3 Learned counsel for the parties are granted liberty to file appropriate memo in the Registry, as and when the matter is disposed by the Hon'ble Supreme Court.
Sd/- Sd/-
JUDGE CHIEF JUSTICE
Comparing Assistant