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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3)(c) in Rajasthan Cinemas (Regulation) Rules, 1959

(c)A temporary licence in respect of a touring cinematograph may be granted in the fist instance for a period of four months. This period may however, be extended for a period of less than one year.