Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 29] [Entire Act] Union of India - Subsection Section 29(c) in The Prevention of Corruption Act, 1988 (c)in the Schedule,(i)paragraph 1 shall be omitted;(ii)in paragraphs 2 and 4,
