Section 4(4)(ii) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993
(ii)No person shall record a film on a video tape [or on a VCD or DVD] [Inserted by Act No. 13 of 2005, dated 8.4.2005.] in any shop, studio or in any business establishment except under and in accordance with a licence granted under this Act.