Punjab-Haryana High Court
State Of Punjab And Another vs Gurdayal Singh And Another on 2 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 3637 of 2007 (O&M)
State of Punjab and another ..... Appellants
vs
Gurdayal Singh and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: None for the appellants.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.
2.3.2009 ( Rajesh Bindal) vs. Judge