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Andhra Pradesh High Court - Amravati

Vuyyuru Gangadhara Rao vs The State Of Ap on 23 July, 2021

          HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU
                      W.P.Nos.13707 of 2021

ORDER :

Heard the learned counsel for the petitioner and Sri Y. Bala Ramesh representing Sri MSR Rama Chandra Murthy, learned Standing Counsel. Sri G. Srinivasulu Reddy, learned counsel appearing for the 5th respondent is present.

After obtaining instructions, Sri Y. Bala Ramesh, learned counsel submits that the respondents are prepared to look into the representations submitted by the petitioner and dispose of the same.

Learned counsel for the petitioner also prays for the same order.

Hence, the writ petition is disposed of directing the 4th respondent to consider the representation, dated 03.5.2021, submitted by the petitioner along with earlier representations and dispose of the matter by a reasoned speaking order within thirty (30) days from the date of receipt of a copy of the order. The order should be passed without being influenced by the fact that the High Court has given these directions. There shall be no costs.

As a sequel, miscellaneous petitions, if any, pending in this case shall stand closed.

________________________ D.V.S.S.SOMAYAJULU,J Date : 23.7.2021 GR