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Rajasthan High Court - Jaipur

Rambhool And Another vs Pratyush Dineshan And Another on 25 February, 2022

Author: Birendra Kumar

Bench: Birendra Kumar

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 4852/2016

                                   Rambhool And Another
                                                                                                      ----Appellants
                                                                       Versus
                                   Pratyush Dineshan And Another
                                                                                                    ----Respondents

For Appellant(s) : Mr. Santosh Kumar Soni for Mr. Shailender Balwada For Respondent(s) : Mr. Ritesh Jain HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 25/02/2022 Appeal is admitted for hearing. Appearance of the parties is already complete. Call for lower court record. List the matter for final hearing.

(BIRENDRA KUMAR),J Hemant/76 (Downloaded on 04/03/2022 at 08:42:45 PM) Powered by TCPDF (www.tcpdf.org)