Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Arunachal Pradesh - Section Section 95 in Arunachal Pradesh Panchayat Raj Act, 1997 95. A motion of no confidence shall be moved and decided in the same manner as provided under 63 of this Act.
