Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 469 in Arunachal Pradesh Municipal Act, 2007 469. Provisions of the chapter to override other provisions. - The provision of this chapter shall have effect notwithstanding anything to the contrary contained elsewhere in this Act.
