Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 10(3)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(3)(i) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(i)in case he has obtained possession of a residential building, for possession of another residential building of his own;