Delhi High Court - Orders
Head Constable Jagmal Sharma vs Govt. Of Nct Of Delhi & Ors on 22 October, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~53(2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13222/2019
HEAD CONSTABLE JAGMAL SHARMA ..... Petitioner
Through : None.
versus
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through : Ms. Avnish Ahlawat, Mrs. Tania
Ahlawat and Mr. Nitesh Kumar
Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 22.10.2021 [Physical Court Hearing]
1. It is already 04:15 p.m.
2. Since we have to convene in separate special benches, it is not possible to hear this matter today.
3. List the matter on 08.04.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J OCTOBER 22, 2021/aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:27.10.2021 17:53:18