Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] State of Tamilnadu - Subsection Section 170(4) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State (4)The award of grants shall be contingent on the levy of a special fee from each pupil so as to cover at least one-third of the cost of his medical inspection.
