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State of Uttar Pradesh - Section

Section 74 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

74. Trestle scaffold.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)no trestle scaffold is constructed with more than three tiers or if its working platform is more than 4.50 metres above the ground or floor or other surface upon which such scaffold is erected, such trestle scaffold is designed by professional engineer and has the approval of Chief Inspector before being taken into use;
(b)no trestle scaffold is erected on a suspended scaffold.