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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Mines Rules, 1955

(2)[ Notices referred to in sub-rule (1) shall be delivered at or posted to, the usual place of residence of the member.] [ Inserted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).]