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State of Bihar - Section
Section 130 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
130. Dates of submission of budget estimates.
- The District Officers are responsible for the preparation of these budget estimates which should be submitted to the Commissioners of Divisions on or before the 1st September, each year and the Commissioner will forward them to the Board on or before the 15th September each year. The budget estimates under "Contingencies" and "Outlay on improvements" must be accompanied by an explanation sheet in the following form of which columns 5 and 6 should be left blank against the head of charge under "outlay on improvements":-| Heads of the charge | Particulars of work | Amount proposed to be spent on | Remarks.In the case of works requiring administrativeapproval of an authority other than the Collector it should bestated whether administrative approval has been accorded | |||
| Original work. | Repairs | Rent | Contingencies. | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |