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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

(2)In the case of Ex-Servicemen the upper age limit shall be such, as he has been prescribed in the Punjab Recruitment of Ex-Servicemen Rules, 1982, as amended from time to time.