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Madhya Pradesh High Court

Bhaskar Madhav Joshi vs The State Of M.P. And Ors. on 14 June, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                          1
                           IN    THE       HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                       BEFORE
                                       HON'BLE SHRI JUSTICE MANINDER S. BHATTI
                                               ON THE 14 th OF JUNE, 2023
                                             WRIT PETITION No. 5144 of 2001

                          BETWEEN:-
                          BHASKAR MADHAV JOSHI, S/O SHRI MADHAV JOSHI,
                          AGED ABOUT 61 YEARS, ASSISTANT TOWN PLANNER
                          9RETD.) O/O CHIEF ENGINEER (CIVIL - P&D), M.P.
                          STATE ELECTRICITY BOARD, JABALPUR, MADHYA
                          PRADESH

                                                                                    .....PETITIONER
                          (NONE FOR THE PETITIONER )

                          AND
                          1. THE STATE OF MADHYA PRADESH, THROUGH
                          SECRETARY, DEPARTMENT OF TOWN & COUNTRY
                          PLANNING, VALLABH BHAVAN, BHOPAL (M.P.)

                          2. THE DIRECTOR, DIRECTORATE OF TOWN &
                          COUNTRY PLANNING, MANTRALAYA, VALLABH
                          BHAVAN, BHOPAL (M.P.)

                          3. M.P. STATE ELECTRICITY BOARD, THROUGH ITS
                          CHAIRMAN, SHAKTI BHAVAN, RAMPUR, JABALPUR
                          (M.P.)

                          4. THE ADDITIONAL SECRETARY, M.P. STATE
                          ELECTRICITY BOARD, SHAKTI BHAVAN, RAMPUR,
                          JABALPUR (M.P.)

                          5. THE CHIEF ENGINEER (CIVIL - P&D), M.P. STATE
                          ELECTRICITY BOARD, SHAKTI BHAVAN, RAMPUR,
                          JABALPUR (M.P.)

                                                                                 .....RESPONDENTS
                          (BY SHRI A.P. SINGH - GOVERNMENT ADVOCATE )

                                Th is petition coming on for hearing this day, th e court passed the
                          following:
                                                           ORDER

Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 6/15/2023 10:56:49 AM 2

1. None appeared for the parties even in the second round.

2. The writ petition is dismissed for want of prosecution.

(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 6/15/2023 10:56:49 AM