Madhya Pradesh High Court
Bhaskar Madhav Joshi vs The State Of M.P. And Ors. on 14 June, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE MANINDER S. BHATTI
ON THE 14 th OF JUNE, 2023
WRIT PETITION No. 5144 of 2001
BETWEEN:-
BHASKAR MADHAV JOSHI, S/O SHRI MADHAV JOSHI,
AGED ABOUT 61 YEARS, ASSISTANT TOWN PLANNER
9RETD.) O/O CHIEF ENGINEER (CIVIL - P&D), M.P.
STATE ELECTRICITY BOARD, JABALPUR, MADHYA
PRADESH
.....PETITIONER
(NONE FOR THE PETITIONER )
AND
1. THE STATE OF MADHYA PRADESH, THROUGH
SECRETARY, DEPARTMENT OF TOWN & COUNTRY
PLANNING, VALLABH BHAVAN, BHOPAL (M.P.)
2. THE DIRECTOR, DIRECTORATE OF TOWN &
COUNTRY PLANNING, MANTRALAYA, VALLABH
BHAVAN, BHOPAL (M.P.)
3. M.P. STATE ELECTRICITY BOARD, THROUGH ITS
CHAIRMAN, SHAKTI BHAVAN, RAMPUR, JABALPUR
(M.P.)
4. THE ADDITIONAL SECRETARY, M.P. STATE
ELECTRICITY BOARD, SHAKTI BHAVAN, RAMPUR,
JABALPUR (M.P.)
5. THE CHIEF ENGINEER (CIVIL - P&D), M.P. STATE
ELECTRICITY BOARD, SHAKTI BHAVAN, RAMPUR,
JABALPUR (M.P.)
.....RESPONDENTS
(BY SHRI A.P. SINGH - GOVERNMENT ADVOCATE )
Th is petition coming on for hearing this day, th e court passed the
following:
ORDER
Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 6/15/2023 10:56:49 AM 2
1. None appeared for the parties even in the second round.
2. The writ petition is dismissed for want of prosecution.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 6/15/2023 10:56:49 AM