Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 21 in Village Chaukidari Act, 1870 21. Rate payable quarterly in advance. - Every rate to be payable under this Act shall be payable by equal [quarterly] instalments; the instalment of rate on account of each [quarter] shall be due on the first day of such [quarter],
