Calcutta High Court (Appellete Side)
Ranjit Kumar Mondal vs Pankaj Mukhopadhyay And Others on 24 December, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl. 43 24.12.2014
.
S.d. C O 3502 of 2014
Ranjit Kumar Mondal
-versus-
Pankaj Mukhopadhyay and others.
Mr. Partha Sarathi Bhattacharaya Mr. Raju Bhattacharaya ....for the petitioner.
The petitioner has served the opposite parties and Advocates representing the opposite parties in the appellate court, but none appears on behalf of the opposite parties. The petitioner will be entitled to proceed with the petition in the absence of the opposite parties after serving a further notice to the opposite parties that the petition will appear on January 19, 2015.
(Sanjib Banerjee, J.) 2