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State of Rajasthan - Section

Section 33 in University of Udaipur Officers (Conditions of Service) Rules, 1976

33. Permission for undertaking work other than that of the University and for acceptance of fee.

- The Committee may permit in exceptional cases and only when it is satisfied that this can be done without detriment to his regular duties and responsibilities, an officer of the University to perform specified service or series of services for a private person or body or for a public body or any other University or Government or Government of India, and to receive a renumeration therefore. If the service is remunerative.