Allahabad High Court
U.P. State Road Transport Corporation vs Smt. Mithlesh And Others on 27 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 123 of 2010 Petitioner :- U.P. State Road Transport Corporation Respondent :- Smt. Mithlesh And Others Petitioner Counsel :- V.C. Dixit Respondent Counsel :- B.P. Verma Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
The appeal is filed out of time with an application under section 5 of the Limitation Act.
Issue notice upon the respondents by registered post with acknowledgement due to hear out the objection, if any, in connection with the application for condonation of delay within a period of fortnight from this date returnable six weeks hence. Order Date :- 27.1.2010 RU