Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 6]

Allahabad High Court

U.P. State Road Transport Corporation vs Smt. Mithlesh And Others on 27 January, 2010

Author: Ram Autar Singh

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 123 of
2010

Petitioner :- U.P. State Road Transport Corporation
Respondent :- Smt. Mithlesh And Others
Petitioner Counsel :- V.C. Dixit
Respondent Counsel :- B.P. Verma

Hon'ble Prakash Chandra Verma,J.

Hon'ble Ram Autar Singh,J.

The appeal is filed out of time with an application under section 5 of the Limitation Act.

Issue notice upon the respondents by registered post with acknowledgement due to hear out the objection, if any, in connection with the application for condonation of delay within a period of fortnight from this date returnable six weeks hence. Order Date :- 27.1.2010 RU