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State of Himachal Pradesh - Section

Section 65 in The Himachal Pradesh Land Revenue Act, 1953

65. Procedure to be followed in making rules.

- Before making any rules under the provisions of section 64, the State Government shall publish by notification a draft of the proposed rules for the information of persons likely to be affected thereby [* * *] [Certain words omitted by A.O. (5) 1957.]