National Green Tribunal
Pravesh vs Ministry Of Environment, Forest And ... on 26 October, 2020
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Original Application No. 557/2017
(M.A. No. 1120/2017 & M.A. No. 1188/2017)
and
Original Application No. 615 of 2017
(M. A. No. 1199/2017)
and
Original Application No. 616 of 2017
(M. A. No. 1197/2017)
and
Original Application No. 624/2017
(M.A. No. 1205/2017)
and
Original Application No. 631 of 2017
(M. A. No. 1210/2017)
and
Original Application No. 633 of 2017
and
Original Application No. 625/2017
and
Original Application No. 634 of 2017
(M.A. No. 1217 of 2017 & 1218 of 2017)
And
Original Application No. 636/2017
(M. A. No. 1229/2017 & M. A. No. 1230/2017)
And
Original Application No. 639 of 2017
And
Original Application No. 647 of 2017
(M.A. No. 1258 of 2017 & M.A. No. 1259 of 2017)
And
Original Application No. 648 of 2017
(M. A. No. 1260 of 2017 and M.A. No. 1261 of 2017)
And
Original Application No.326 of 2017
(M. A. No. 584 of 2017)
In the matter of :-
Anjani Kumar Vs. State of U.P. & Ors.
and
Ram Pal Singh Vs. Ministry of Environment, Forest & Climate Change & Ors.
and
Devendra Singh Parmar Vs. State of U. P. & Ors.
and
Pawan Kumar Mishra Vs. State of Uttar Pradesh & Ors.
and
Rakesh Vs. Union of India & Ors.
and
Gram Panchayat, Imaliya Vs. Union of India & ors.
and
Prem Chandra Agrahari Vs. State of Uttar Pradesh & Ors.
and
Brajbhushan Singh Yadav
Vs.
Ministry of Environment, Forest and Climate Change & Ors.
and
Sanjay Pratap Singh Vs. State of Uttar Pradesh & Ors.
and
Anil Kumar Vs. State of Uttar Pradesh & Ors.
and
Pragati Kumar Vs. Ministry of Environment, Forest and Climate Change &
Ors.
1
And
Pravesh Vs. Ministry of Environment, Forest and Climate Change & Ors.
And
Pravin Kumar Singh Vs. Union of India & Ors.;
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
Present:
Applicant /Appellant Mr. Pinaki Mishra, Sr. Adv. and Mr. Mayank
Pandey, Adv.
Mr. Kailash Vasdev, Sr. Adv. and Dr.
Sandeep Singh Adv., Mr. Ankit Verma and
Mr. Vinay Pal, Advs. for State of UP
Mr. Anil Grover, AAG, Hayana
Present:
Applicant/Appellant(s) : Ms. Awantika Manohar, Mr. Mayan Prasad,
Adv, Mr. Amit Upadhyay, Mr. Tajaswima Sagar
and Mr. Anurag Kashyap, Advs
Present: Applicant/Appellant(s) : Mr. Arjun Pant, Adv
Ms. Kamini Jaiswal and Mr. Rohit Kumar singh
and Mr. Akhilesh Kalra and Mr. Raj Keshari,
Advs
Applicant /Appellant : Mr. Rahul Choudhary Ms. Meera Gopal, & Mr.
Utkarsh Jain, Advs.
Present:
Applicant /Appellant : Mr. Anand Varma, and Ms. Shubhangni
Jain, Advs.
Applicant /Appellant : Mr. Mana K. Rajvanshi and Mr. Amit
Upadhyay, Ms. Tajaswina Sagar and Mr. Anurag
Kashayap, Advs.
Applicant /Appellant :Mr. Suraj Prakash Singh, Adv.
: Mr. Manay Prasad, Adv. in O.A. 615 of 2017
Present:
Applicant /Appellant : Mr. Mukesh Kumar Sharma, Adv
MoEF Mr. Attin Shankar Rastogi, Adv. and Mr.
Prateek Yadav, Adv.
MoEF : Mr. Rajesh K. Singh & Mr. Rovin Verma, Adv.
Respondent No.8. : Mr. V.K. Shukla Advs.
UPPCB Mr. Pradeep Mishra and Mr. Daleep Dhyani, Adv Mr. Krishna Kumar Singh, Adv. and Mr. Anurag Kumar, Adv. for Ministry of Environment, Forest and Climate Change Mr. Attin Shankar Rastogi, Adv. Mr. Mayank Pandey, Adv Mr. Ankit Verma Adv. for State of UP Date and Orders of the Tribunal Remarks Item No. 57-69 Heard. List these matters on 27th October, 2017. October 26, 2017 ..........................................,CP jg (Swatanter Kumar) ..........................................,JM (Dr. Jawad Rahim) ..........................................,EM (Bikram Singh Sajwan) 2