Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 3 in Andhra Pradesh (Secunderabad Area) Land Administration Rules, 1976 3. Preparation of general land register. - The Estate Officer shall prepare and maintain a general land register for the lands in the manner as prescribed in Schedule "B".
