Andhra Pradesh High Court - Amravati
Thedlapu Manikanta vs The State Of Andhra Pradesh on 23 January, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.Crl.P.No.423 of 2023
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 01 23.01.2023 RRR, J The learned Public Prosecutor has taken notice for respondent No.1 and requests time to obtain instructions.
Post on 30.01.2023 in 'motion list'.
_________ RRR, J RKS 2