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State of Maharashtra - Section

Section 30 in Maharashtra Cinemas (Regulation) Rules, 1966

30. Control of auditorium lights from stage.

- If it is desired to control a portion of the lights in the auditorium from the stage switch board (circuit 'A') this will be permitted if a sufficient number of lights for safety purposes be maintained on circuits 'B' and 'C' for each portion of the auditorium entirely independent of the stage. The number and position of such lights shall be subject to the approval of the Electrical Inspector.