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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1) in The Uttar Pradesh State Sports University Act, 2021

(1)The Academic and Activity Council of the University shall consist of the following members, namely:-
(i)the Vice-Chancellor, who shall be the Chairman of the Academic and Activity Council:
(ii)two academicians or professionals, to be nominated by the Board;
(iii)two academicians or professionals in the field of physical education and sports sciences, who have achieved distinction in Olympics or World championship, to be nominated by the Board;
(iv)the Director of the University;
(v)one Dean of the University, by rotation, to be nominated by the Vice-Chancellor;
(vi)one Head Coach, by rotation, to be nominated by the Vice-Chancellor: and
(vii)one professor front each faculty of University department, by rotation, to be nominated by the Vice Chancellor.