Securities And Exchange Board Of India - Subsection
Section 7C(3) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015
(3)On receipt of the Voluntary Information Disclosure Form, the Office of Informant Protection shall communicate the substance of the information along with the evidence submitted by the informant to the relevant department or division of the Board for examination and initiation of necessary action, if any.
