Punjab-Haryana High Court
Harvinder Singh vs State Of Punjab And Ors on 11 December, 2018
Author: Jaswant Singh
Bench: Jaswant Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Decided on: December 11, 2018.
CWP-2207-2018 (O&M)
Harwinder Singh
.. Petitioner
VERSUS
State of Punjab and others
.. Respondents
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CORAM: HON'BLE MR.JUSTICE JASWANT SINGH
***
PRESENT Mr.Munish Bhardwaj, Advocate,
for the petitioner.
Mr.Navdeep Chhabra, D.A.G. Punjab.
JASWANT SINGH, J. (ORAL)
For orders see CWP-2206 of 2018, titled "Sawinder Singh Vs. State of Punjab and others."
(JASWANT SINGH) JUDGE December 11, 2018.
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