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Punjab-Haryana High Court

Harvinder Singh vs State Of Punjab And Ors on 11 December, 2018

Author: Jaswant Singh

Bench: Jaswant Singh

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH.


                                        Decided on: December 11, 2018.



                                        CWP-2207-2018 (O&M)


Harwinder Singh

                                                               .. Petitioner
                            VERSUS


State of Punjab and others

                                                            .. Respondents
                                 ***

CORAM:            HON'BLE MR.JUSTICE JASWANT SINGH

                                  ***

PRESENT           Mr.Munish Bhardwaj, Advocate,
                  for the petitioner.

                  Mr.Navdeep Chhabra, D.A.G. Punjab.

JASWANT SINGH, J. (ORAL)

For orders see CWP-2206 of 2018, titled "Sawinder Singh Vs. State of Punjab and others."

(JASWANT SINGH) JUDGE December 11, 2018.

raj arora Whether speaking / reasoned Yes / No Whether reportable Yes / No 1 1 of 1 ::: Downloaded on - 06-01-2019 13:45:43 :::