Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 88 in The M.P. Vanijyik Kar Niyam, 1995 88. Payment of fee in Court fee stamps. - All fees payable under Rule 87 shall be paid in court-fee stamps.
