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Bombay High Court

Saddam Hussain Qureshi vs Union Of India And Anr on 26 September, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

                               Diksha Rane                                                912.ba.2894-
                               23.odt

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION

                                           BAIL APPLICATION NO.2894 OF 2023

                               SADDAM HUSSAIN QURESHI                          ..APPLICANT
                                    VS.
                               THE STATE OF MAHARASHTRA                        ..RESPONDENT
                                                          ------------
                               Adv. Ajay L. Bhise for the applicant.
                               Mr. N. B. Patil, APP for the State.
                                                          ------------

                                                         CORAM : M. S. KARNIK, J.

DATE : SEPTEMBER 26, 2023 P.C. :

1. Issue notice to the respondents, returnable on 30/10/2023. Learned APP waives service of notice on behalf of the respondent no.2.
2. Stand over to 30/10/2023.

(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 26/09/2023 19:39:32