Bombay High Court
Saddam Hussain Qureshi vs Union Of India And Anr on 26 September, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Diksha Rane 912.ba.2894-
23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.2894 OF 2023
SADDAM HUSSAIN QURESHI ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
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Adv. Ajay L. Bhise for the applicant.
Mr. N. B. Patil, APP for the State.
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CORAM : M. S. KARNIK, J.
DATE : SEPTEMBER 26, 2023 P.C. :
1. Issue notice to the respondents, returnable on 30/10/2023. Learned APP waives service of notice on behalf of the respondent no.2.
2. Stand over to 30/10/2023.
(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 26/09/2023 19:39:32