Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Bihar - Subsection

Section 89(1)(c) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(c)one representative from a reputed non-governmental organization, working on the child rights issues but not running any child care institution;