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State of Rajasthan - Section

Section 2 in Rajasthan Registration Rules, 1955

2. Commencement.

- These rules shall come into force at once.[3. Extent and Repeal. - These rules shall extend to the whole of the State of Rajasthan and all rules corresponding to these rules in force in the Abu, Ajmer and Sunel area shall stand repealed.] [Notification dated 8-9-1958, Published in R.G.G. Part IV-C, dated 9-10-1958;]