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State of Andhra Pradesh - Section

Section 1 in Cyberabad (Metropolitian Area) Police Act, 2004

1. Short title, extent and commencement.

(1)This Act may be called the Cyberabad (Metropolitan Area) Police Act, 2004.
(2)It extends to the limits to of Cyberabad metropolitan Area, declared by the Government may, by notification.
(3)It shall be deemed to have come into force with effect on and from 19th December, 2003.