Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Punjab - Subsection Section 41(a) in The Punjab Factory Rules, 1952 (a)the drinking water supplied to the workers shall, from the 1st May to the 30th September, in every year be cooled, so that the temperature of drinking water is below 80 degree F :
