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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Uttar Pradesh - Subsection

Section 235(1)(g) in The U.P. Municipalities Act, 1916

(g)the conservation and prevention of injury or contamination to sources and means of water supply and appliances for the distribution of water, whether within or without [the municipal area] [Substituted by U.P. Act No. 12 of 1994.];