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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(1)The parcha Khatauni to be distributed to tenants and [land holders] [Substituted by No., Dated published in Rajasthan Gazette Part IV-C(II), Dated 25-12-69, p. 132.] shall be in Form No. 4.