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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(c) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(c)the date on which the votes of the voters shall be taken if there is a poll which shall be a date not earlier than the seventh day after the last date for the withdrawal of nominations and the polling hours during which the poll shall be open which shall not be less than 5 hours between 10.00 a.m. and 3.30 p.m.;