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[Cites 0, Cited by 0] [Section 24(3a)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(3a)(iv) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(iv)where his continuance in office will prejudice the investigation, inquiry or trial (e.g. apprehended tampering with documents or to influence witnesses).