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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The West Bengal National Volunteer Force Act, 1949

(a)"Advisory Committee" means [the West Bengal National Volunteer Force Advisory Committee] [Words substituted for the words 'the Provincial Advisory Committee' by the Adaptation of Laws Order. 1950.], the District Advisory Committee or the Unit Advisory Committee constituted under section 15 ;