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[Cites 0, Cited by 0] [Section 6F] [Entire Act]

Union of India - Subsection

Section 6F(6) in Income Tax Rules, 1962

(6)Notwithstanding anything contained in sub-rules (1) to (3), it shall not be necessary for any person carrying on any of the professions specified in sub-rule (1) to keep and maintain the books of account and other documents specified in sub-rule (2) or sub-rule (3) in relation to any previous year commencing before the first day of March, 1983.