Section 6 in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956
6. Register showing particulars of zamindars.
- After the record mentioned in Section 5 has been prepared, the Settlement Officer shall prepare a register giving the following particulars of each zamindar :(1)name;(2)the total area of holdings belonging to the zamindar;(3)the area of holdings in the possession of tenant; and(4)such other particulars as may be prescribed.
