Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 87 in Bombay Merged Areas, Enclaves and Specified Areas (Amendment of Laws) Act, 1950

87. Block No. 4 (excluding all that portion to the west of a line drawn from western boundaries of Badarpura, ???, Maliakhera to sooth-west point of Block No. 3 and village Masgam).