Section 4 in Regulation of Fee Structure in Private Unaided School in the State
4. Fee Regulatory Committee:
- The District Fee Regulatory Committee (DFRC) comprising of(a)the Dist. Collector or his nominee not below the rank of Joint Collector,(b)the District Educational Officer concerned and(c)the District Audit Officer/Auditor of Pay & Accounts Officer shall be constituted for approving fee structure for all private unaided in the respective District.
