Section 56(2)(iii) in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

(iii)whether the procedure laid down in regulation 52, regulation 53 and regulation 54 shall be followed in the proceeding.

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