Gujarat High Court
Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 11 April, 2019
Author: K.M.Thaker
Bench: K.M.Thaker, Sangeeta K. Vishen
C/CA/3881/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL APPLICATION NO. 3881 of 2019
In
R/FIRST APPEAL NO. 2669 of 2018
With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
In R/FIRST APPEAL NO. 864 of 2018
With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
In R/FIRST APPEAL NO. 866 of 2018
With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
In R/FIRST APPEAL NO. 867 of 2018
With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
In R/FIRST APPEAL NO. 868 of 2018
With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
In R/FIRST APPEAL NO. 870 of 2018
With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
In R/FIRST APPEAL NO. 871 of 2018
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 872 of 2018
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In R/FIRST APPEAL NO. 2669 of 2018
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In R/FIRST APPEAL NO. 3109 of 2018
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2018
In F/FIRST APPEAL NO. 24374 of 2018
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2018
In F/FIRST APPEAL NO. 24374 of 2018
With
F/FIRST APPEAL NO. 4590 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/FIRST APPEAL NO. 4590 of 2019
With
F/CIVIL APPLICATION NO. 4703 of 2019
Page 1 of 3
Downloaded on : Wed Jul 17 23:59:20 IST 2019
C/CA/3881/2019 ORDER
With
F/FIRST APPEAL NO. 4680 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/FIRST APPEAL NO. 4680 of 2019
With
F/CIVIL APPLICATION NO. 4702 of 2019
With
F/FIRST APPEAL NO. 4682 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/FIRST APPEAL NO. 4682 of 2019
With
F/CIVIL APPLICATION NO. 4701 of 2019
With
F/FIRST APPEAL NO. 4683 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/FIRST APPEAL NO. 4683 of 2019
With
F/CIVIL APPLICATION NO. 4692 of 2019
With
F/FIRST APPEAL NO. 4685 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/FIRST APPEAL NO. 4685 of 2019
With
F/CIVIL APPLICATION NO. 4689 of 2019
With
F/FIRST APPEAL NO. 4687 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/FIRST APPEAL NO. 4687 of 2019
With
F/CIVIL APPLICATION NO. 4688 of 2019
With
F/FIRST APPEAL NO. 5174 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/FIRST APPEAL NO. 5174 of 2019
With
F/CIVIL APPLICATION NO. 5176 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 8946 of 2019
==========================================================
Page 2 of 3
Downloaded on : Wed Jul 17 23:59:20 IST 2019
C/CA/3881/2019 ORDER
CHINTANBHAI SHANTILAL SOLANKI
Versus
JYOTSANA CHINTANBHAI SOLANKI
==========================================================
Appearance:
MR RM PARMAR(591) for the Applicant(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
and
HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 11/04/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE K.M.THAKER) Time to remove office objections is extended upto two weeks.
(K.M.THAKER, J) (SANGEETA K. VISHEN, J) Bharat Page 3 of 3 Downloaded on : Wed Jul 17 23:59:20 IST 2019