Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 11 April, 2019

Author: K.M.Thaker

Bench: K.M.Thaker, Sangeeta K. Vishen

      C/CA/3881/2019                              ORDER



      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             F/CIVIL APPLICATION NO. 3881 of 2019
                               In
                 R/FIRST APPEAL NO. 2669 of 2018
                              With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
                In R/FIRST APPEAL NO. 864 of 2018
                              With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
                In R/FIRST APPEAL NO. 866 of 2018
                              With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
                In R/FIRST APPEAL NO. 867 of 2018
                              With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
                In R/FIRST APPEAL NO. 868 of 2018
                              With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
                In R/FIRST APPEAL NO. 870 of 2018
                              With
CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of 2019
                In R/FIRST APPEAL NO. 871 of 2018
                              With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                In R/FIRST APPEAL NO. 872 of 2018
                              With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
               In R/FIRST APPEAL NO. 2669 of 2018
                              With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
               In R/FIRST APPEAL NO. 3109 of 2018
                              With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2018
              In F/FIRST APPEAL NO. 24374 of 2018
                              With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2018
              In F/FIRST APPEAL NO. 24374 of 2018
                              With
                 F/FIRST APPEAL NO. 4590 of 2019
                              With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
               In F/FIRST APPEAL NO. 4590 of 2019
                              With
             F/CIVIL APPLICATION NO. 4703 of 2019


                          Page 1 of 3

                                           Downloaded on : Wed Jul 17 23:59:20 IST 2019
         C/CA/3881/2019                               ORDER



                               With
                  F/FIRST APPEAL NO. 4680 of 2019
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                 In F/FIRST APPEAL NO. 4680 of 2019
                               With
               F/CIVIL APPLICATION NO. 4702 of 2019
                               With
                  F/FIRST APPEAL NO. 4682 of 2019
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                 In F/FIRST APPEAL NO. 4682 of 2019
                               With
               F/CIVIL APPLICATION NO. 4701 of 2019
                               With
                  F/FIRST APPEAL NO. 4683 of 2019
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                 In F/FIRST APPEAL NO. 4683 of 2019
                               With
               F/CIVIL APPLICATION NO. 4692 of 2019
                               With
                  F/FIRST APPEAL NO. 4685 of 2019
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                 In F/FIRST APPEAL NO. 4685 of 2019
                               With
               F/CIVIL APPLICATION NO. 4689 of 2019
                               With
                  F/FIRST APPEAL NO. 4687 of 2019
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                 In F/FIRST APPEAL NO. 4687 of 2019
                               With
               F/CIVIL APPLICATION NO. 4688 of 2019
                               With
                  F/FIRST APPEAL NO. 5174 of 2019
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                 In F/FIRST APPEAL NO. 5174 of 2019
                               With
               F/CIVIL APPLICATION NO. 5176 of 2019
                               With
          F/SPECIAL CIVIL APPLICATION NO. 8946 of 2019
==========================================================


                            Page 2 of 3

                                              Downloaded on : Wed Jul 17 23:59:20 IST 2019
            C/CA/3881/2019                                    ORDER



                      CHINTANBHAI SHANTILAL SOLANKI
                                  Versus
                      JYOTSANA CHINTANBHAI SOLANKI
==========================================================
Appearance:
MR RM PARMAR(591) for the Applicant(s) No. 1
==========================================================

  CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
         and
         HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                             Date : 11/04/2019

                       ORAL ORDER

(PER : HONOURABLE MR.JUSTICE K.M.THAKER) Time to remove office objections is extended upto two weeks.

(K.M.THAKER, J) (SANGEETA K. VISHEN, J) Bharat Page 3 of 3 Downloaded on : Wed Jul 17 23:59:20 IST 2019