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[Cites 0, Cited by 0] [Section 546(1)] [Section 546] [Entire Act]

State of West Bengal - Subsection

Section 546(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)if the owner or the occupier is absent or being present refuses to open such door, gate or barrier [or to vacate such place] [Words Inserted by W.B. Act 6 of 1996.].