Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 11 in The M.P. Zila Yojana Samiti Adhiniyam, 1995 11. Power to make Rules. (1)The State Government may make rules to carry out the purpose of this Act.(2)All rules made under this Act shall be laid on the table of the Legislative Assembly.
