Delhi High Court - Orders
Ananth Bhaskararaman & Anr vs Central Bureau Of Investigation & Anr on 8 June, 2022
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1385/2022
ANANTH BHASKARARAMAN & ANR. ..... Petitioners
Through: Mr. Jai Anant Dehadrai, Mr. Sidharth
Arora and Mr. Jaskaran Singh
Chawla, Advs.
versus
CENTRAL BUREAU OF
INVESTIGATION & ANR. ..... Respondents
Through: Mr. Mridul Jain, Spl. PP for CBI
Mr. S.V.Raju, Addl. Solicitor General
along with Mr. Zoheb Hossain, Mr.
Vivek Gurnani, Mr. Anshuman Singh,
Mr. Harsh Paul Singh, Advs. for ED.
Mr. Mridul Jain, Special PP for CBI
along with Mr.K.L. Moses, Dy.SP,
CBI.
CORAM:
HON'BLE MS. JUSTICE POONAM A. BAMBA
ORDER
% 08.06.2022
1.0 Ld. Counsel for petitioner requests that he be allowed to withdraw this
petition in view of some developments. 2.0 Petition is accordingly dismissed as withdrawn.
POONAM A. BAMBA (VACATION JUDGE) JUNE 8, 2022/manju Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GEETA JOSHI Signing Date:11.06.2022 19:34:40