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Delhi High Court - Orders

Ananth Bhaskararaman & Anr vs Central Bureau Of Investigation & Anr on 8 June, 2022

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                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(CRL) 1385/2022
                                 ANANTH BHASKARARAMAN & ANR.            ..... Petitioners
                                             Through: Mr. Jai Anant Dehadrai, Mr. Sidharth
                                                      Arora and Mr. Jaskaran Singh
                                                      Chawla, Advs.
                                             versus

                                 CENTRAL BUREAU OF
                                 INVESTIGATION & ANR.                               ..... Respondents
                                              Through:           Mr. Mridul Jain, Spl. PP for CBI
                                                                 Mr. S.V.Raju, Addl. Solicitor General
                                                                 along with Mr. Zoheb Hossain, Mr.
                                                                 Vivek Gurnani, Mr. Anshuman Singh,
                                                                 Mr. Harsh Paul Singh, Advs. for ED.
                                                                 Mr. Mridul Jain, Special PP for CBI
                                                                 along with Mr.K.L. Moses, Dy.SP,
                                                                 CBI.

                                 CORAM:
                                 HON'BLE MS. JUSTICE POONAM A. BAMBA
                                                    ORDER
                          %                         08.06.2022

                          1.0    Ld. Counsel for petitioner requests that he be allowed to withdraw this

petition in view of some developments. 2.0 Petition is accordingly dismissed as withdrawn.

POONAM A. BAMBA (VACATION JUDGE) JUNE 8, 2022/manju Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GEETA JOSHI Signing Date:11.06.2022 19:34:40