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[Cites 0, Cited by 0] [Section 414(1)] [Section 414] [Entire Act]

State of Nagaland - Subsection

Section 414(1)(a) in Nagaland Municipal Act, 2001

(a)Made any vault or grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah, or any place of worship;